The Oriental Insurance Company ... vs Smt. Sudha Singh
2011 Latest Caselaw 2143 ALL

Citation : 2011 Latest Caselaw 2143 ALL
Judgement Date : 30 May, 2011

Allahabad High Court

The Oriental Insurance Company ... vs Smt. Sudha Singh on 30 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 594 of 1999
 

 
Petitioner :- The Oriental Insurance Company Ltd.Divisional Office Iii
 
Respondent :- Smt. Sudha Singh
 
Petitioner Counsel :- Amresh Sinha
 
Respondent Counsel :- B.D. Shukla,Arun Kumar Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

The appellant has filed six copies of the paper book. It is taken on rcord.

The counsel for the respondent has filed an application to grant two months' time to file the paper book.The application is allowed. He is granted two months' time to file the paper book.

Order Date :- 30.5.2011

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