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Sabe Noor Bano vs Sri Mansoor Khan
2011 Latest Caselaw 2136 ALL

Citation : 2011 Latest Caselaw 2136 ALL
Judgement Date : 30 May, 2011

Allahabad High Court
Sabe Noor Bano vs Sri Mansoor Khan on 30 May, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 257 of 2011
 

 
Petitioner :- Sabe Noor Bano
 
Respondent :- Sri Mansoor Khan
 
Petitioner Counsel :- Praveen Kumar
 

 
Hon'ble Rajes Kumar,J.

Issue notice to the respondent returnable at an early date. The applicant may take steps to serve the respondent within 10 days.

List in the week commencing 25.7.2011.

Till the next date of listing, the further proceeding of suit no. 861 of 2009 (Mansoor Khan Vs. Sabe Noor),  pending in the court of Judge, Family Court, Allahabad shall remain stayed.

Order Date :- 30.5.2011

OP

 

 

 
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