Ram Niwas vs State Of U.P. And Others
2011 Latest Caselaw 2135 ALL

Citation : 2011 Latest Caselaw 2135 ALL
Judgement Date : 30 May, 2011

Allahabad High Court

Ram Niwas vs State Of U.P. And Others on 30 May, 2011

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 32453 of 2011
 

 
Petitioner :- Ram Niwas
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- C.J. Yadav
 
Respondent Counsel :- C.S.C.,D.D. Chauhan
 

 
Hon'ble Dilip Gupta,J.

Sri C.J. Yadav, learned counsel for the petitioner states that the petitioner does not desire to press the petition.

The writ petition is, accordingly, dismissed.

Certified copy of the impugned order may be returned to the petitioner if photostat copy of the same is submitted.

Order Date :- 30.5.2011

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