Mohd. Akhlak vs Smt. Chandrasheela Chowdhary And ...
2011 Latest Caselaw 2134 ALL

Citation : 2011 Latest Caselaw 2134 ALL
Judgement Date : 30 May, 2011

Allahabad High Court

Mohd. Akhlak vs Smt. Chandrasheela Chowdhary And ... on 30 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 555 of 2011
 

 
Petitioner :- Mohd. Akhlak
 
Respondent :- Smt. Chandrasheela Chowdhary And Others
 
Petitioner Counsel :- S.D. Ojha
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Passed over on the request of counsel for the appellant. Certificate of deposit may be filed by the next date.

Order Date :- 30.5.2011

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