Jagadish Singh And Others vs State Of U.P. And Others
2011 Latest Caselaw 2115 ALL

Citation : 2011 Latest Caselaw 2115 ALL
Judgement Date : 27 May, 2011

Allahabad High Court

Jagadish Singh And Others vs State Of U.P. And Others on 27 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 31716 of 2011
 

 
Petitioner :- Jagadish Singh And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Vinod Kumar Singh,S. Pratap Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

As prayed, put up on 12.7.2011 as fresh. It is made clear that the Court has not entertained the petition.

Order Date :- 27.5.2011

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