Preveen Kumar Srivastava vs State Of U.P. & Another
2011 Latest Caselaw 2112 ALL

Citation : 2011 Latest Caselaw 2112 ALL
Judgement Date : 27 May, 2011

Allahabad High Court

Preveen Kumar Srivastava vs State Of U.P. & Another on 27 May, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 31844 of 2011
 

 
Petitioner :- Preveen Kumar Srivastava
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Manish Kumar Nigam,Sanjai Kumar Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel ha accepted notice on behalf of respondents. He prays for and is granted eight weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Order Date :- 27.5.2011

SRY

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