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Ram Niwas vs Additional District Judge, ...
2011 Latest Caselaw 2109 ALL

Citation : 2011 Latest Caselaw 2109 ALL
Judgement Date : 27 May, 2011

Allahabad High Court
Ram Niwas vs Additional District Judge, ... on 27 May, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 31601 of 2011
 

 
Petitioner :- Ram Niwas
 
Respondent :- Additional District Judge, Ct.No.10 And Others
 
Petitioner Counsel :- Vishwa Pratap Singh
 
Respondent Counsel :- Rahul Sahai
 

 
Hon'ble Rajes Kumar,J.

As prayed, put up on 12.7.2011 as fresh. It is made clear that the Court has not entertained the petition.

Order Date :- 27.5.2011

OP

 

 

 
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