Subhash Chandra Chaubey vs Ramesh Dutt Chaubey & Ors.
2011 Latest Caselaw 2107 ALL

Citation : 2011 Latest Caselaw 2107 ALL
Judgement Date : 27 May, 2011

Allahabad High Court

Subhash Chandra Chaubey vs Ramesh Dutt Chaubey & Ors. on 27 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 28604 of 2010
 

 
Petitioner :- Subhash Chandra Chaubey
 
Respondent :- Ramesh Dutt Chaubey & Ors.
 
Petitioner Counsel :- Saroj Kumar Pandey
 
Respondent Counsel :- S.C.,Brijesh Narain Srivastava
 

 
Hon'ble Rajes Kumar,J.

List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.

Till the next date of listing, the interim order shall continue provided the condition of interim order granted earlier has been complied with.

Order Date :- 27.5.2011

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