Mainpuri Zila Sahkari Bank ... vs Shri Ujagar Singh Bhaghel & Others
2011 Latest Caselaw 2104 ALL

Citation : 2011 Latest Caselaw 2104 ALL
Judgement Date : 27 May, 2011

Allahabad High Court

Mainpuri Zila Sahkari Bank ... vs Shri Ujagar Singh Bhaghel & Others on 27 May, 2011

Bench: Sibghat Ullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - C No. - 35571 of 2001
 

 
Petitioner :- Mainpuri Zila Sahkari Bank Mainpuri & Others
 
Respondent :- Shri Ujagar Singh Bhaghel & Others
 
Petitioner Counsel :- Dr. H.N. Tripathi,P.S. Baghel
 
Respondent Counsel :- C.S.C.,J.S. Baghel
 

 
Hon'ble Sibghat Ullah Khan,J.

Supplementary rejoinder affidavit filed today is taken on record.

In this writ petition no stay order was granted. Court wants to know the position of implementation of the impugned award.

Accordingly, list on 07.07.2011.

Order Date :- 27.5.2011

vks

Download the LatestLaws.com Mobile App