U.P. Avas Evam Vikas Parishad vs Krishna Sahakari Avas Samiti & ...
2011 Latest Caselaw 2098 ALL

Citation : 2011 Latest Caselaw 2098 ALL
Judgement Date : 27 May, 2011

Allahabad High Court

U.P. Avas Evam Vikas Parishad vs Krishna Sahakari Avas Samiti & ... on 27 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 83 of 1993
 

 
Petitioner :- U.P. Avas Evam Vikas Parishad
 
Respondent :- Krishna Sahakari Avas Samiti & Others
 
Petitioner Counsel :- P.K. Singhal,N.C. Tripathi
 
Respondent Counsel :- A.K. Srivastava
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

We have perused the office report dated 25.5.2011. The respondents have not filed Paper book. They will not be permitted to refer to any evidence or document without leave of the Court.

It is a 1993 appeal. It may be listed for hearing.

Order Date :- 27.5.2011

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