National Insurance Company Ltd. vs Sri Krishna Sharma And Another
2011 Latest Caselaw 2096 ALL

Citation : 2011 Latest Caselaw 2096 ALL
Judgement Date : 27 May, 2011

Allahabad High Court

National Insurance Company Ltd. vs Sri Krishna Sharma And Another on 27 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 847 of 2010
 

 
Petitioner :- National Insurance Company Ltd.
 
Respondent :- Sri Krishna Sharma And Another
 
Petitioner Counsel :- S.K. Mehrotra
 
Respondent Counsel :- V.B. Kesarwani
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Steps have been taken. Office to proceed.

Order Date :- 27.5.2011

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