Shyam Lal vs Devi Deen
2011 Latest Caselaw 2095 ALL

Citation : 2011 Latest Caselaw 2095 ALL
Judgement Date : 27 May, 2011

Allahabad High Court

Shyam Lal vs Devi Deen on 27 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 338 of 1994
 

 
Petitioner :- Shyam Lal
 
Respondent :- Devi Deen
 
Petitioner Counsel :- K.D. Tewari,L.P. Naithani
 
Respondent Counsel :- V.B.L. Srivastava,V.K. Birla
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

In this appeal, notices were issued on 6.3.1995.

Office may list this appeal alongwith service report before the appropriate Bench.

Order Date :- 27.5.2011

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