Keshari Singh vs State Of U.P.
2011 Latest Caselaw 2094 ALL

Citation : 2011 Latest Caselaw 2094 ALL
Judgement Date : 27 May, 2011

Allahabad High Court

Keshari Singh vs State Of U.P. on 27 May, 2011

Bench: Ravindra Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24554 of 2010
 

 
Petitioner :- Keshari Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- V.S.Singh,Vishwa Jeet Singh
 
Respondent Counsel :- Govt. Advocate,Manoj Kumar Chandel
 

 
Hon'ble Ravindra Singh,J.

Appearance slip filed by Sri Rajeev Sawhney on behalf of applicant is taken on record.

On the request of Sri Manoj Chandel, learned counsel for complainant, put up this case on 30.05.2011

Order Date :- 27.5.2011

PKC

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