Citation : 2011 Latest Caselaw 2078 ALL
Judgement Date : 26 May, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 31051 of 2011 Petitioner :- Raghav Prasad Pathak Respondent :- Lachi And Others Petitioner Counsel :- Vimal Kumar Rai Hon'ble Rajes Kumar,J.
Issue notice to the respondents returnable at an early date. The petitioner may take steps to serve the respondents within a week by registered post.
List in the week commencing 25.7.2011.
Order Date :- 26.5.2011
OP
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