M/S Gupta Grain Agency Bihari Ji Ka ... vs Banaras State Bank Ltd.
2011 Latest Caselaw 2074 ALL

Citation : 2011 Latest Caselaw 2074 ALL
Judgement Date : 26 May, 2011

Allahabad High Court

M/S Gupta Grain Agency Bihari Ji Ka ... vs Banaras State Bank Ltd. on 26 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 322 of 1997
 

 
Petitioner :- M/S Gupta Grain Agency Bihari Ji Ka Cola & Another
 
Respondent :- Banaras State Bank Ltd.
 
Petitioner Counsel :- A.Dayal
 
Respondent Counsel :- Dhruva Narain
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

We have seen the office report dated 13.5.2011. Paper books have not been filed.

The appeal is dismissed for non prosecution.

Order Date :- 26.5.2011

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