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Nikhilesh Kumar Mishra vs Smt. Jaya Mishra
2011 Latest Caselaw 2065 ALL

Citation : 2011 Latest Caselaw 2065 ALL
Judgement Date : 26 May, 2011

Allahabad High Court
Nikhilesh Kumar Mishra vs Smt. Jaya Mishra on 26 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 372 of 2009
 

 
Petitioner :- Nikhilesh Kumar Mishra
 
Respondent :- Smt. Jaya Mishra
 
Petitioner Counsel :- R.S. Mishra
 
Respondent Counsel :- D.K. Mishra
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

The respondent has filed an application for correction of the order dated 8.1.2010 which is affixed in the memo of appeal. In this order, First Appeal mentioned is 370 of 2009.

Office will list this appeal along with First Appeal No. 370 of 2009 in the next cause list.

Order Date :- 26.5.2011

NS

 

 

 
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