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Smt. Abha Mishra vs Union Of India And Others
2011 Latest Caselaw 2063 ALL

Citation : 2011 Latest Caselaw 2063 ALL
Judgement Date : 26 May, 2011

Allahabad High Court
Smt. Abha Mishra vs Union Of India And Others on 26 May, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 31194 of 2011
 

 
Petitioner :- Smt. Abha Mishra
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- Ratnakar Upadhyaya
 
Respondent Counsel :- A.S.G.I.,Prashant Mathur
 

 
Hon'ble V.K. Shukla,J.

Sri R.B. Singhal, Senior Advocate, assisted by Sri Ajit Singh, Advocate, has accepted notice on behalf of respondent Nos.1 and 2. Sri Prashant Mathur, Advocate, has entered appearane on behalf of respondent Nos. 3 and 4.

Each one of the respondents is grnated eight weeks' time to file counter afidavit. Rejoinder affidavit may be filed within next four weeks.

List thereafter.

Order Date :- 26.5.2011

SRY

 

 

 
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