Citation : 2011 Latest Caselaw 2062 ALL
Judgement Date : 26 May, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 3054 of 2010 Petitioner :- National Insurance Company Co. Ltd. Respondent :- Mehndi Hasan And Others Petitioner Counsel :- Arvind Kumar Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Steps have been taken. Office to proceed.
Order Date :- 26.5.2011
NS
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