Kunwar Pal vs Savitri Devi
2011 Latest Caselaw 2056 ALL

Citation : 2011 Latest Caselaw 2056 ALL
Judgement Date : 26 May, 2011

Allahabad High Court

Kunwar Pal vs Savitri Devi on 26 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 137 of 2007
 

 
Petitioner :- Kunwar Pal
 
Respondent :- Savitri Devi
 
Petitioner Counsel :- Jamwant Maurya
 
Respondent Counsel :- S.K. Sharma
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Delay in filing the appeal is condoned. In case all the defects are removed, the office may give regular number to this appeal and it may listed for admission.

Order Date :- 26.5.2011

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