Shyam Bihari Agarwal And Another vs Additional Judge, Small Causes ...
2011 Latest Caselaw 2055 ALL

Citation : 2011 Latest Caselaw 2055 ALL
Judgement Date : 26 May, 2011

Allahabad High Court

Shyam Bihari Agarwal And Another vs Additional Judge, Small Causes ... on 26 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 1299 of 2011
 

 
Petitioner :- Shyam Bihari Agarwal And Another
 
Respondent :- Additional Judge, Small Causes Court And Others
 
Petitioner Counsel :- Mrs. Rama Goel
 

 
Hon'ble Rajes Kumar,J.

Lay before another Bench after obtaining nomination from Hon'ble the Chief Justice as fresh on Monday i.e. on 30.5.2011.

Order Date :- 26.5.2011

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