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Iqbal And Others vs Sarkanala Narsimharao And Others
2011 Latest Caselaw 2054 ALL

Citation : 2011 Latest Caselaw 2054 ALL
Judgement Date : 26 May, 2011

Allahabad High Court
Iqbal And Others vs Sarkanala Narsimharao And Others on 26 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 770 of 2011
 

 
Petitioner :- Iqbal And Others
 
Respondent :- Sarkanala Narsimharao And Others
 
Petitioner Counsel :- A.K. Ojha
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Case called out. No one is present on behalf of the appellants.

List in the next cause list.

Order Date :- 26.5.2011

NS

 

 

 
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