Farookh Ahmad Khan And Others vs Smt. Talat Fatma
2011 Latest Caselaw 2053 ALL

Citation : 2011 Latest Caselaw 2053 ALL
Judgement Date : 26 May, 2011

Allahabad High Court

Farookh Ahmad Khan And Others vs Smt. Talat Fatma on 26 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- CIVIL REVISION No. - 267 of 2011
 

 
Petitioner :- Farookh Ahmad Khan And Others
 
Respondent :- Smt. Talat Fatma
 
Petitioner Counsel :- Shamim Ahmad,Q.A. Qadeer
 

 
Hon'ble Rajes Kumar,J.

Issue notice to the respondent returnable at an early date. The revisionists may take steps to serve the respondent within a week by registered post.

List in the week commencing 25.7.2011.

Till the next date of listing, the further proceeding in S.C.C. Suit No. 50 of 2008, Farookh Ahmad Khan and others Vs. Smt. Talat Fatma shall remain stayed.

Order Date :- 26.5.2011

Download the LatestLaws.com Mobile App