Mohammad Siddiqui S/O Late ... vs Bank Of India Rudauli, Branch ...
2011 Latest Caselaw 2027 ALL

Citation : 2011 Latest Caselaw 2027 ALL
Judgement Date : 25 May, 2011

Allahabad High Court

Mohammad Siddiqui S/O Late ... vs Bank Of India Rudauli, Branch ... on 25 May, 2011

Bench: Devi Prasad Singh, S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. BENCH No. - 1711 of 2009
 

 
Petitioner :- Mohammad Siddiqui S/O Late Mohammad Umar
 
Respondent :- Bank Of India Rudauli, Branch Mohalla Kothi Faizabad
 
Petitioner Counsel :- Rajendra Jaiswal
 
Respondent Counsel :- Yogesh C Srivastava
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

C.M.Application No. 36024 of 2011: Application for modification of order dated 16.7.2010.

This is an application against the final order dated 16.7.2010, which is not maintainable in view of the settled law reported in AIR 1987 SC 943 State of U.P. vs. Brahm Datt Sharma and another.

Accordingly, the application stands rejected.

Order Date :- 25.5.2011

Rizvi

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