Citation : 2011 Latest Caselaw 2026 ALL
Judgement Date : 25 May, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 30601 of 2011 Petitioner :- Radhika Rawat Respondent :- Maisi Noel And Another Petitioner Counsel :- Nazia Ilyas Hon'ble Rajes Kumar,J.
As prayed, two weeks time is allowed to explain the delay.
List in the month of July, 2011.
Order Date :- 25.5.2011
OP
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