Tijjoo vs State Of U.P. And Others
2011 Latest Caselaw 2023 ALL

Citation : 2011 Latest Caselaw 2023 ALL
Judgement Date : 25 May, 2011

Allahabad High Court

Tijjoo vs State Of U.P. And Others on 25 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 9172 of 2011
 

 
Petitioner :- Tijjoo
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sanjay Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.

Till the next date of listing, the interim order shall continue provided the condition of the interim order granted earlier has been complied with.

Order Date :- 25.5.2011

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