Smt. Puniya vs Ajay Singh And Others
2011 Latest Caselaw 2007 ALL

Citation : 2011 Latest Caselaw 2007 ALL
Judgement Date : 25 May, 2011

Allahabad High Court

Smt. Puniya vs Ajay Singh And Others on 25 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 30615 of 2011
 

 
Petitioner :- Smt. Puniya
 
Respondent :- Ajay Singh And Others
 
Petitioner Counsel :- Rajesh Pachauri,Dr. S.B. Singh
 

 
Hon'ble Rajes Kumar,J.

Sri Dinesh Kumar, Advocate, filed his Vakalatnama on behalf of the respondents, the same may be placed on record.

Put up tomorrow i.e. on 26.5.2011 as fresh showing the name of Sri Dinesh Kumar as counsel for the respondents.

Order Date :- 25.5.2011

Download the LatestLaws.com Mobile App