Nirmal Singh vs M/S Well Fragrances And Another
2011 Latest Caselaw 2002 ALL

Citation : 2011 Latest Caselaw 2002 ALL
Judgement Date : 25 May, 2011

Allahabad High Court

Nirmal Singh vs M/S Well Fragrances And Another on 25 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1653 of 2011
 

 
Petitioner :- Nirmal Singh
 
Respondent :- M/S Well Fragrances And Another
 
Petitioner Counsel :- Vikrant Pandey
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Admit.

Issue notice.

Order Date :- 25.5.2011

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