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Rajesh Kumar Dubey vs Smt. Pushpa Lata Dubey
2011 Latest Caselaw 1997 ALL

Citation : 2011 Latest Caselaw 1997 ALL
Judgement Date : 25 May, 2011

Allahabad High Court
Rajesh Kumar Dubey vs Smt. Pushpa Lata Dubey on 25 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 316 of 2006
 

 
Petitioner :- Rajesh Kumar Dubey
 
Respondent :- Smt. Pushpa Lata Dubey
 
Petitioner Counsel :- A.P. Tewari,S.S. Tripathi
 
Respondent Counsel :- Sapan Kumar Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

On the joint request of counsel for the parties, list this case on 5.7.2011.. The parties may be present on that date.

Order Date :- 25.5.2011

NS

 

 

 
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