Citation : 2011 Latest Caselaw 1993 ALL
Judgement Date : 25 May, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 30679 of 2011 Petitioner :- Smt. Sushila Sharma Respondent :- State Of U.P. And Others Petitioner Counsel :- Indrasen Singh Tomar,Jitendra Singh Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted eight weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next four weeks.
List thereafter.
Order Date :- 25.5.2011
SRY
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