Mokkhan Ram & Others vs Swarn Lata Chaudhary & Others
2011 Latest Caselaw 1991 ALL

Citation : 2011 Latest Caselaw 1991 ALL
Judgement Date : 25 May, 2011

Allahabad High Court

Mokkhan Ram & Others vs Swarn Lata Chaudhary & Others on 25 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 768 of 2005
 

 
Petitioner :- Mokkhan Ram & Others
 
Respondent :- Swarn Lata Chaudhary & Others
 
Petitioner Counsel :- Pt Dharm Narain Dubey
 
Respondent Counsel :- R.C.Shukla,Mukesh Kumar
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Passed over on the illness slip of counsel for the parties.

Order Date :- 25.5.2011

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