Mahendra Singh & Another vs Senior Citizen Home Complex ...
2011 Latest Caselaw 1961 ALL

Citation : 2011 Latest Caselaw 1961 ALL
Judgement Date : 24 May, 2011

Allahabad High Court

Mahendra Singh & Another vs Senior Citizen Home Complex ... on 24 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 195 of 2011
 

 
Petitioner :- Mahendra Singh & Another
 
Respondent :- Senior Citizen Home Complex Welfare Society & Another
 
Petitioner Counsel :- Sharad Mandhyan
 
Respondent Counsel :- U.K.Saxena
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Counsel for the appellants is granted a month's time to file rejoinder affidavit.

List this application thereafter.

Counsel for the respondents will give a notice in writing to the counsel for the appellant.

Order Date :- 24.5.2011

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