Jagdish vs Ram Krishna And Others
2011 Latest Caselaw 1960 ALL

Citation : 2011 Latest Caselaw 1960 ALL
Judgement Date : 24 May, 2011

Allahabad High Court

Jagdish vs Ram Krishna And Others on 24 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 958 of 2011
 

 
Petitioner :- Jagdish
 
Respondent :- Ram Krishna And Others
 
Petitioner Counsel :- Manoj Kumar Singh
 

 
Hon'ble Rajes Kumar,J.

List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.

Till the next date of listing, interim order shall continue provided the condition of the interim order granted earlier has been complied with.

Order Date :- 24.5.2011

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