Union Of India Thru' D.R.M., C.R., ... vs Maszood Ali
2011 Latest Caselaw 1955 ALL

Citation : 2011 Latest Caselaw 1955 ALL
Judgement Date : 24 May, 2011

Allahabad High Court

Union Of India Thru' D.R.M., C.R., ... vs Maszood Ali on 24 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 771 of 2001
 

 
Petitioner :- Union Of India Thru' D.R.M., C.R., Jhansi
 
Respondent :- Maszood Ali
 
Petitioner Counsel :- Tarun Verma
 
Respondent Counsel :- R.K.Nigam,P.K.Nigam
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Counsel for the respondent has filed an application to grant one month's time to file paper book.

Application is allowed. The counsel for the respondnet is granted a month's time to file the paper book.

Order Date :- 24.5.2011

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