Rajpal vs Pramod Kumar And Others
2011 Latest Caselaw 1942 ALL

Citation : 2011 Latest Caselaw 1942 ALL
Judgement Date : 24 May, 2011

Allahabad High Court

Rajpal vs Pramod Kumar And Others on 24 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1425 of 2005
 

 
Petitioner :- Rajpal
 
Respondent :- Pramod Kumar And Others
 
Petitioner Counsel :- P.K. Srivastava
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

We have seen the office report dated 23.5.2011. The case is listed under Chapter XIII Rule 3. The respondents have not filed paper book. They will not be permitted to refer to any evidence or document without leave of the Court

Order Date :- 24.5.2011

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