Dr. Satish Sharma vs Smt. Vidyawati Devi
2011 Latest Caselaw 1939 ALL

Citation : 2011 Latest Caselaw 1939 ALL
Judgement Date : 24 May, 2011

Allahabad High Court

Dr. Satish Sharma vs Smt. Vidyawati Devi on 24 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- CIVIL REVISION No. - 457 of 2006
 

 
Petitioner :- Dr. Satish Sharma
 
Respondent :- Smt. Vidyawati Devi
 
Petitioner Counsel :- Amit Krishna,N.K. Sharma
 
Respondent Counsel :- Pradeep Kumar,Atul Dayal,Ravi Kiran Jain
 

 
Hon'ble Rajes Kumar,J.

List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.

Till the next date of listing, interim order shall continue provided the condition of the interim order granted earlier has been complied with.

Order Date :- 24.5.2011

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