Smt. Anneta vs State Of U.P.
2011 Latest Caselaw 1937 ALL

Citation : 2011 Latest Caselaw 1937 ALL
Judgement Date : 24 May, 2011

Allahabad High Court

Smt. Anneta vs State Of U.P. on 24 May, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13484 of 2011
 

 
Petitioner :- Smt. Anneta
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Meraj Ahmad Khan
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

As requested by learned counsel for the complainant put up this case as fresh on 25.5.2011.

Order Date :- 24.5.2011

Gss

Download the LatestLaws.com Mobile App