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State Of U.P. vs Baij Nath Prasad
2011 Latest Caselaw 1934 ALL

Citation : 2011 Latest Caselaw 1934 ALL
Judgement Date : 24 May, 2011

Allahabad High Court
State Of U.P. vs Baij Nath Prasad on 24 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 299 of 1997
 

 
Petitioner :- State Of U.P.
 
Respondent :- Baij Nath Prasad
 
Petitioner Counsel :- S.C.
 
Respondent Counsel :- C.B.Gupta,Rajendra Prasad Mishra,S. Rai,S.N.Srivastava,Vijay Kumar Rai,Vinod Kuamr Rai
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

We have seen the office report dated 23.5.2011. The case is listed under Chapter XIII Rule 3. The respondent has not filed paper book. He will not be permitted to refer to any evidence or document without leave of the Court

Order Date :- 24.5.2011

NS

 

 

 
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