U.P. State Road Transport ... vs Smt. Gayatri Devi & Tohers
2011 Latest Caselaw 1927 ALL

Citation : 2011 Latest Caselaw 1927 ALL
Judgement Date : 24 May, 2011

Allahabad High Court

U.P. State Road Transport ... vs Smt. Gayatri Devi & Tohers on 24 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1525 of 2007
 

 
Petitioner :- U.P. State Road Transport Corporatin Thru' Regional Manager
 
Respondent :- Smt. Gayatri Devi & Tohers
 
Petitioner Counsel :- V.K. Singh
 
Respondent Counsel :- O.P. Sharma
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

The counsel for the appellant has filed an application to grant one month's time to file the paper book.

The applicatioin is allowed. The counsel for the appellant is granted a month's time to file the paper book.

Order Date :- 24.5.2011

Download the LatestLaws.com Mobile App