Om Pal And Others vs Additional District Judge And ...
2011 Latest Caselaw 1926 ALL

Citation : 2011 Latest Caselaw 1926 ALL
Judgement Date : 24 May, 2011

Allahabad High Court

Om Pal And Others vs Additional District Judge And ... on 24 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 23543 of 2011
 

 
Petitioner :- Om Pal And Others
 
Respondent :- Additional District Judge And Others
 
Petitioner Counsel :- Shakti Swarup Nigam
 

 
Hon'ble Rajes Kumar,J.

List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.

Till the next date of listing, interim order shall continue provided the condition of the interim order granted earlier has been complied with.

Order Date :- 24.5.2011

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