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Dharamveer Singh vs Malua Khan And Others
2011 Latest Caselaw 1922 ALL

Citation : 2011 Latest Caselaw 1922 ALL
Judgement Date : 24 May, 2011

Allahabad High Court
Dharamveer Singh vs Malua Khan And Others on 24 May, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 24426 of 2011
 

 
Petitioner :- Dharamveer Singh
 
Respondent :- Malua Khan And Others
 
Petitioner Counsel :- Anoop Trivedi
 

 
Hon'ble Rajes Kumar,J.

List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.

Till the next date of listing, interim order shall continue provided the condition of the interim order granted earlier has been complied with.

Order Date :- 24.5.2011

OP

 

 

 
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