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Bhagwan Singh And Others vs Ravi Karan Singh
2011 Latest Caselaw 1920 ALL

Citation : 2011 Latest Caselaw 1920 ALL
Judgement Date : 24 May, 2011

Allahabad High Court
Bhagwan Singh And Others vs Ravi Karan Singh on 24 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1776 of 2009
 

 
Petitioner :- Bhagwan Singh And Others
 
Respondent :- Ravi Karan Singh
 
Petitioner Counsel :- Udai Chandani
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Counsel for the respondent prays for and is granted two weeks' time to file counter affidavit. Rejoinder affidavit may be filed within three weeks thereafter.

List this appeal along with the connected F.A.F.O. No. 3471 of 2009 after expiry of the aforesaid period.

Interim order is extended till the next date of listing.

Order Date :- 24.5.2011

NS

 

 

 
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