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National Insurance Co. Ltd. vs Smt. Amrish & Ohters
2011 Latest Caselaw 1900 ALL

Citation : 2011 Latest Caselaw 1900 ALL
Judgement Date : 23 May, 2011

Allahabad High Court
National Insurance Co. Ltd. vs Smt. Amrish & Ohters on 23 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 431 of 1994
 

 
Petitioner :- National Insurance Co. Ltd.
 
Respondent :- Smt. Amrish & Ohters
 
Petitioner Counsel :- P.K. Mukarji
 
Respondent Counsel :- Sidharth
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Steps have been taken. Office to proceed.

Order Date :- 23.5.2011

NS

 

 

 
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