United India Insurance Co. Ltd. vs Smt. Nirmala Devi And Others
2011 Latest Caselaw 1899 ALL

Citation : 2011 Latest Caselaw 1899 ALL
Judgement Date : 23 May, 2011

Allahabad High Court

United India Insurance Co. Ltd. vs Smt. Nirmala Devi And Others on 23 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 371 of 1994
 

 
Petitioner :- United India Insurance Co. Ltd.
 
Respondent :- Smt. Nirmala Devi And Others
 
Petitioner Counsel :- K.S.Amist
 
Respondent Counsel :- M.K.Gupta,A.K.Gupta,V.P. Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Counsel for the appellant has filed an application to grant one month's time to file the paper book.

Application is allowed. Appellant is granted one month's time to file the paper book.

Order Date :- 23.5.2011

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