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State Of U.P. & Another vs Paras Nath Singh
2011 Latest Caselaw 1897 ALL

Citation : 2011 Latest Caselaw 1897 ALL
Judgement Date : 23 May, 2011

Allahabad High Court
State Of U.P. & Another vs Paras Nath Singh on 23 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- SPECIAL APPEAL No. - 973 of 2006
 

 
Petitioner :- State Of U.P. & Another
 
Respondent :- Paras Nath Singh
 
Petitioner Counsel :- S.C.
 
Respondent Counsel :- R.N. Tripathi
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

On the joint request of the counsel for the parties, list this case in July, 2011. It would be open to the Standing Counsel to make a request to the learned Single Judge to adjourn the contempt case.

Order Date :- 23.5.2011

NS

 

 

 
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