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State Of U.P. Thru' Supdt. Engg. & ... vs J.P. Yadav
2011 Latest Caselaw 1892 ALL

Citation : 2011 Latest Caselaw 1892 ALL
Judgement Date : 23 May, 2011

Allahabad High Court
State Of U.P. Thru' Supdt. Engg. & ... vs J.P. Yadav on 23 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2627 of 2010
 

 
Petitioner :- State Of U.P. Thru' Supdt. Engg. & Another
 
Respondent :- J.P. Yadav
 
Petitioner Counsel :- Standing Counsel
 
Respondent Counsel :- K.S. Ojha
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Passed over on the request of Standing Counsel

Order Date :- 23.5.2011

NS

 

 

 
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