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Manoj Kumar Srivastava vs Smt. Seema Devi
2011 Latest Caselaw 1890 ALL

Citation : 2011 Latest Caselaw 1890 ALL
Judgement Date : 23 May, 2011

Allahabad High Court
Manoj Kumar Srivastava vs Smt. Seema Devi on 23 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 139 of 2011
 

 
Petitioner :- Manoj Kumar Srivastava
 
Respondent :- Smt. Seema Devi
 
Petitioner Counsel :- Vashistha Tiwari,Hemant Kumar Dubey
 
Respondent Counsel :- R.U. Ansari
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

A demand draft No.547325 dated 20.5.2011 of Rs.1,25,000/- in the name of Sema Devi payable at Gorakhpur has been handed over to Sri R.U. Ansari, counsel for the respondent. The remaining amount payable under the order dated 22.4.2011 may be paid by the next date.

List this case in the 3rd week of July, 2011.

Order Date :- 23.5.2011

NS

 

 

 
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