Citation : 2011 Latest Caselaw 1884 ALL
Judgement Date : 23 May, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- SPECIAL APPEAL No. - 721 of 2008 Petitioner :- Neetu Sahu Respondent :- State Of U.P. & Others Petitioner Counsel :- Alok Dwivedi Respondent Counsel :- C.S.C. Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Steps have been taken. Office to proceed.
Order Date :- 23.5.2011
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