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Smt. Shubhra Srivastava vs Aditya Kumar Srivastava
2011 Latest Caselaw 1883 ALL

Citation : 2011 Latest Caselaw 1883 ALL
Judgement Date : 23 May, 2011

Allahabad High Court
Smt. Shubhra Srivastava vs Aditya Kumar Srivastava on 23 May, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 270 of 2010
 

 
Petitioner :- Smt. Shubhra Srivastava
 
Respondent :- Aditya Kumar Srivastava
 
Petitioner Counsel :- Shashi Kant Shukla,Shailendra Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Sri Saroj Yadav, Advocate, has filed filed Vakalatnama on behalf of respondent No.1, which is taken on record. On his request, list this case in July, 2011. In the meantime, he may file counter affidavit.

Order Date :- 23.5.2011

NS

 

 

 
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