Moradabad Development ... vs Nanku & Others
2011 Latest Caselaw 1882 ALL

Citation : 2011 Latest Caselaw 1882 ALL
Judgement Date : 23 May, 2011

Allahabad High Court

Moradabad Development ... vs Nanku & Others on 23 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 257 of 1997
 

 
Petitioner :- Moradabad Development Authority, Moradabad
 
Respondent :- Nanku & Others
 
Petitioner Counsel :- A.K.Mishra
 
Respondent Counsel :- Pankaj Mittal,V.P.Rai
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Passed over on the illness slip of counsel for the appellant.

Order Date :- 23.5.2011

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