Commandant 115 Btn C.R.P.F. & ... vs Sant Raj Yadav
2011 Latest Caselaw 1880 ALL

Citation : 2011 Latest Caselaw 1880 ALL
Judgement Date : 23 May, 2011

Allahabad High Court

Commandant 115 Btn C.R.P.F. & ... vs Sant Raj Yadav on 23 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 441 of 2005
 

 
Petitioner :- Commandant 115 Btn C.R.P.F. & Others
 
Respondent :- Sant Raj Yadav
 
Petitioner Counsel :- B.K. Singh Raghuvanshi
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Steps have been taken. Office to proceed.

Order Date :- 23.5.2011

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